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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Madhya Pradesh - Subsection

Section 68(2) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(2)The Returning Officer shall provide the Presiding Officer of the Polling Station at which such adjourned poll is held, with the sealed packets containing the marked copy of the voters list and a new ballot box.