Section 253(2) in Andhra Pradesh Panchayat Raj Act, 1994
(2)The [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] shall consider the administration report of each [Mandal Praja Parishad] [Substituted 'Mandal Parishad' by Act No. 41 of 2006, dated 23.9.2006.] and forward it to the Government with its remarks.
