Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(5)(a) in The Bar Council of Rajasthan Election Rules, 1968 (a)the ballot boxes containing the ballot papers;