Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(ii) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008 (ii)perform any other duty or duties to be assigned by the Chairman, who can delegate any administrative or financial powers exercised by him.
