Section 7 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008
7. Duties and Responsibilities of Members.
- The member shall, -(i)assist the Chairman in conducting examinations and interviews of candidates as and when necessary. He will sit in the interviews held by the Board as a Member Expert or Chairman.(ii)perform any other duty or duties to be assigned by the Chairman, who can delegate any administrative or financial powers exercised by him.
