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State of Haryana - Section

Section 77 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

77. Power to give direction etc. - Section 10(1)(b).

- Subject to the provisions of the Act and these rules, the Excise Commissioner, may, from time to time, give such directions as he may think fit, for the purpose of carrying out the provisions of these rules.