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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(38) in Jharkhand Building Byelaws 2016

38.2The minimum setbacks/open spaces for other occupancies shall be as below;
38.2.1Educational buildings - In case of educational buildings the open spaces around the building shall not be less than 6 meter. The front set back shall be not less than 9 m.
38.2.2Institutional buildings-The open spaces around the building shall not be less than 6 m. The front setback shall be not less than of 9m.
38.2.3Assembly buildings- The open space in front shall be not less than 12m and the other open spaces around the building shall not be less than 6m.
38.2.4Malls and Multiplex- The front set back shall not be less than 12 m, the rear set back shall not be less than 7 m and the side set back shall not be less than 7m.
38.2.5Commercial & Storage buildings - In case of plots with more than 1000 sqm. area, the open spaces around the building shall not be less than 6.0 in. The front setback shall be of 9m. In all other cases it shall be as per Table 10. and table 14
38.2.6Industrial buildings - The setbacks shall be as per Table 12 and 13.
38.2.7Hazardous occupancies -The open spaces around the building shall not be less than 9 m. The front set back shall be of 12m.
38.2.8Slum Improvement- The setback norms shall not apply to slums taken up under an approved programme of the Government subject to the specific sanction of the Government.
38.2.9IT/ITES Buildings-Abutting a means of access of 12 m or more the setback, height, number of floors and FAR shall be applicable as per commercial building in respect of corresponding road width.