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State of Goa - Section

Section 63 in The Goa, Daman And Diu Land Revenue Code, 1968

63. Continuance of survey operations at commencement of Code.

- All survey operations commenced under any law for the time being in force, or any rule, order or direction of the Government, and either completed or continuing at the commencement of this Code, shall be deemed to have been commenced and completed or, as the case may be, to be continuing under the provisions of this Chapter.