Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(q) in Manipur International University Act, 2018

(q)"RTI Act, 2005" means the Right to Information Act, 2005 (Central Act 22 of 2005);