Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9 in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

9. Differentiation among various categories of transmission Designated ISTS Customers.

(1)There shall be no differentiation in Point of Connection charges between the long term, medium term and short term Designated ISTS Customers of the transmission system.