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State of Rajasthan - Section

Section 106 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

106. Reactive Energy Charges.

- The distribution licensee shall provide the adequate capacitor bank at the load side and beyond the point of inter-connection with the transmission system, wherever required, based on the system study carried out by the transmission licensee and maintain the lagging power factor higher than 0.9. The reactive energy charges for low power factor shall be specified by the Commission while specifying the Tariff Order from time to time.