Section 15(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020
(2)The State Government may also create such number and category of posts ofofficers and other employees in the Board as it may consider necessary to carry out itsfunctions under this Act and may make appointment thereto.भाग 4 (क) राजस्थान र राज-पत्र,शसतम्बर2,, 2222 359
