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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Tripura - Subsection

Section 123(2)(a) in Tripura Panchayats Act, 1993

(a)divide area of the Zilla Parishad into territorial constituencies in such manner that population of each constituency, shall as far as practicable, be the same throughout the Zilla Parishad.