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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(3)All members of the Academic Council other than the ex-officio members and members referred in sub-section (2) shall hold office for a term of two years.