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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(23) in Orissa Pani Panchayat Rules, 2003

(23)Every member of authenticated by the Election Officer, who shall proceed one after another to the place set apart for voting and secretly place the rubber stamp bearing the arrow cross mark against names of the candidates/symbols for whom he/she wishes to vote for the office of the President, Secretary and Treasurer and then fold and deposit the ballot paper in the ballot box placed in full view of the Election Officer.