Himachal Pradesh High Court
District Collector Mandi vs . Ved Vatti & Anr. on 20 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
District Collector Mandi Vs. Ved Vatti & anr.
RFA No.4106 of 2013 .
20.09.2023 Present: Mr. Raj Kumar Negi, Addl. Advocate General, for the appellant.
Mr. Rocky, Advocate vice Mr. Devender K. Sharma, Advocate, for respondent No.1.
of Ms. Anshal Singh, Advocate vice Mr. Vikas Rathore, Advocate, for respondent No.2.
Learned vice counsel for respondent No.2 prays rt for an adjournment on the ground that the arguing counsel is not available today.
As prayed for, list on 24.11.2023.
( Sushil Kukreja ) September 20, 2023 Judge (VH) ::: Downloaded on - 20/09/2023 20:38:47 :::CIS