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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1) in Statutes of the Homoeopathy University, Jaipur, 2011

(1)Every person who passes an examination for a degree or diploma of the University shall be eligible on payment of a prescribed fee to be awarded to the respective degree or diploma.