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State of Rajasthan - Section

Section 29 in Statutes of the Homoeopathy University, Jaipur, 2011

29. Conferment of Degrees.

(1)Every person who passes an examination for a degree or diploma of the University shall be eligible on payment of a prescribed fee to be awarded to the respective degree or diploma.
(2)The Board of Management shall confer upon persons as aforesaid such degrees and award such diplomas as arc provided for in the Statutes.
(3)The Board of Management shall also have the power to confer those degrees and award diplomas or which qualifying examination were held by the University at different times upon persons who have passed their examinations and have been qualified to receive those degrees or diplomas.