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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(c) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(c)Deposits to be made by Challans - Deposits in to the P.L. Account shall be made by means of challans under the Head of Account "8011-Insurance and Pension Fund-106-Other Insurance Pension Funds" NCDS Pension Fund'.