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[Cites 0, Cited by 0] [Section 100(11)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(11)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(a)except in accordance with the general or special order of the Committee, communicate directly or indirectly the contents of any confidential documents or information to any member of the general public;