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[Cites 0, Cited by 0] [Section 222] [Entire Act]

Union of India - Subsection

Section 222(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)If an accident happens to a train, the Station Master on duty shall immediately advise the control and shall arrange for all necessary assistance sent to the train which can be made available locally and take such action as is specially provided in this rules or under special instructions.