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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(1)(a) in Himachal Pradesh Municipal Election Rules, 2015

(a)a notice specifying the polling area the voters of which are entitled to vote at the polling station or where polling station has more than one polling booths, at each one of such booths or the description of the voter allotted to any such booth; and