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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Bengal Presidency - Subsection

Section 8(1)(b) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(b)subject to such rules as may be prescribed in this behalf, accept it with such modifications as he may deem necessary, and shall determine, in the prescribed manner, the method in which, and the conditions subject to which, the cost of the work shall be financed and distributed.