Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Odisha - Subsection Section 76(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (2)A spiral fire escape shall be not less than 150 centimetres in diameter and shall be designed to give adequate headroom.
