Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Madhya Pradesh - Subsection Section 129(2) in The M.P. Factories Rules, 1962 (2)In the event of any change in the process or operations of methods of work or when any new substance is introduced in the process of in the event of a serious accident taking place, the information so furnished shall be previewed.
