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Himachal Pradesh High Court

Rajesh Kumar Misra vs . Mansi Sahay Thakur on 18 October, 2023

Rajesh Kumar Misra Vs. Mansi Sahay Thakur and another .

RSA No. 173 of 2022 18.10.2023 Present: Mr. Bhupinder Ahuja, Advocate, for the appellant.

Mr. R.K. Bawa, Sr. Advocate, with Mr. Ajay Sharma, Advocate, for respondent No.1.

of Mr. Prashant Sharma, Advocate for respondent No. 2.

rt List the matter after three weeks, as prayed for.

(Rakesh Kainthla) Judge October 18, 2023 (Chander) ::: Downloaded on - 18/10/2023 20:42:53 :::CIS