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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(i) in Tamil Nadu Land Improvement Schemes Act, 1959

(i)raising of utility tree plants on private lands, community lands or waste^ lands with a view to provide additional supplies of feed fodder as well as vegetables, besides raw-materials for subsidiary industries and income there from such as planting of sisal, cashew nut, sasbania grandiflora, drum stick and amla;