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State of Rajasthan - Section

Section 6 in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

6. Registration Fee.

(1)No fee shall be payable by the consumer for the redressal of non-monetary nature of grievance.
(2)The registration of monetary nature grievances will attract a fee of:
(a) at Sub-divisional Forum - Rs.50/-
(b) at Divisional Forum - Rs.100/-
(c) at Circle Forum - Rs.250/-
(d) at Corporate Forum - Rs.1000/-