Section 6(2) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

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State of Rajasthan - Subsection

Section 6(2) in Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008

(2)The registration of monetary nature grievances will attract a fee of:

(a) at Sub-divisional Forum	-	Rs.50/-
(b) at Divisional Forum	-	Rs.100/-
(c) at Circle Forum	-	Rs.250/-
(d) at Corporate Forum	-	Rs.1000/-