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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1) in Punjab Detenus (Conditions of Detention) Order, 1974

(1)Special class detenus may receive from their relatives or friends, at intervals of not less than a month, funds not exceeding in the aggregate of forty rupees per mensem and Ordinary class detenus twenty rupees per mensem to enable them to supplement amenities of life. Special class detenus may apply to Government for permission to receive additional funds giving reasons in support of their request.