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State of Punjab - Section

Section 11 in Punjab Detenus (Conditions of Detention) Order, 1974

11. Funds.

(1)Special class detenus may receive from their relatives or friends, at intervals of not less than a month, funds not exceeding in the aggregate of forty rupees per mensem and Ordinary class detenus twenty rupees per mensem to enable them to supplement amenities of life. Special class detenus may apply to Government for permission to receive additional funds giving reasons in support of their request.
(2)All funds so received shall be kept by the Superintendent and spent by him on behalf of the detenus.