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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(3)(a) in The Greater Noida Industrial Development Area Building Regulations, 1992

(a)unless separately provided, a pantry for washing of kitchen utensils which shall lead directly or through a sink to grated and tapped connection to the waste pipe;