Section 111(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(1)Subject to the recommendation by the Executive Council under clause (xxiv) of section 31, and confirmation by the Chancellor the degrees, diplomas, certificates and other titles which shall bear the signature of the Vice-Chancellor shall be conferred at the Convocation by the University Executive presiding over the convocation or after convocation in absentia as the case may be.