Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(c) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993 (c)All persons recruited to the Service in Accordance with the provisions of these rules except urgent temporary appointment under Rule 30.
