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State of Rajasthan - Section

Section 5 in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

5. Constitution of the Service.

- The service shall consist of:
(a)All persons holding substantively the post/posts specified in Schedules on date of commencement of these rules.
(b)All persons recruited to the post/posts included in the Service before the commencement of these rules, and
(c)All persons recruited to the Service in Accordance with the provisions of these rules except urgent temporary appointment under Rule 30.
Part - III Recruitment