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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(d) in Orissa School Education (Community Participations) Rules, 2000

(d)Ensure enrolment of all non-enrolled children through enrolment drive and their retention in the school till they complete the elementary stage of education;