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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(a) in The M.P. Licensing Board (Electrical) Regulations, 1960

(a)A candidate for the competency examination for supervisor shall have passed Higher Secondary School Certificate Examination of 10+2 Scheme conducted by the M.P. Board of Secondary Education or other equivalent Examination recognised by the Board with Mathematics, Physics and Chemistry as subjects, and