State Consumer Disputes Redressal Commission
Vijay Gopal vs 1. Kfc Restaurant Operations Manager on 30 November, 2022
BEFORE THE TELANGANA STATE CONSUMER DISPUTES
REDRESSAL COMMISSION: HYDERABAD.
FA.NO.422/2018
AGAINST ORDERS IN CC.NO. 153/2017 ON THE ILE OF
DISTRICT CONSUMER COMMISSION-III, HYDERABAD
Between:
Vijay Gopal,
Aged 30 years,
Address: 12-13-1085/72, 3rd Floor,
St # 11, Shirdi Sai Nagar, Tarnaka,
Secunderabad-500017,
Mobile #:9052882988. ..Appellant/ Complainant
And
1.KFC Restaurant - Operations Manager (Himayath Nagar Branch, Shop No.002, H.No.3-6-196 197, Prime Plaza, Himayath Nagar, Hyderabad, Telangana, 500033, Ph.No.#04033994444.
2. Parle Agro Pvt. Ltd., Operations Manager, Western Express Highway, Andheri (East), Mumbai-400099.
3. Pepsico India Holdings Pvt. Ltd, Operations Manager, 34th KM Stone, National Highway-4, Village Teppada Begur, Nelamangala, Bangalore, Karnataka, 562123. .Respondents/ Opposite parties Counsel for the Appellants/ Opposite Parties: Sri Vijay Gopal- [PIP] Counsel for the Respondent/Complainant: M/s. Sanjay - Ri Mr P.Vikram- R2 QUORUM: HON'BLE SRI V.V. SESHUBABU, MEMBER HON'BLE SMT R.S. RAJESHREE, MEMBER WEDNESDAY, THE THIRIETH DAY OF NOVEMBER TWO THOUSAND TWENTY TWvO ****** The Appeal is filed under Section 15 of the Consumer Protection Act, 1986 against the order in C.C.No.422/2018 dated 18.07.2018 by the District Consumer Disputes Redressal Commission I I , 2 Hyderabad praying to set aside the order of the District Consumer Disputes Redressal Commission-l, Hyderabad. Oral Order:
R2 counsel present. No rep. for appellant though the matter is posted under dismissal caption and passed over till 3:10pm. Hence, the appeal is dismissed for non-prosecution.