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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2) in The Bombay Nursing Council (Reorganisation) Order, 1962.

(2)Until a competent authority makes any other provision in this behalf, the Government of Gujarat shall appoint a person as the Registrar of the Council established for the Bombay area of the State of Gujarat on such terms and conditions as it deems fit.