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Bombay Presidency - Section

Section 4 in The Bombay Nursing Council (Reorganisation) Order, 1962.

4. Appointment of Registrars.

(1)The Registrar of the existing Council holding office immediately before the appointed day, shall as from that date, be deemed to be appointed as the Registrar of the Council established for the Bombay area of the State of Maharashtra on the same terms and conditions as were applicable to him immediately before that date, until they are varied by a competent authority under the Act.
(2)Until a competent authority makes any other provision in this behalf, the Government of Gujarat shall appoint a person as the Registrar of the Council established for the Bombay area of the State of Gujarat on such terms and conditions as it deems fit.