Section 117 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
117. Transmission charges.
- Transmission and wheeling charges to be paid by a licensee for transmission or wheeling of power purchased by it shall be considered as per tariff determined by the appropriate Commission. Transmission and wheeling charges paid for energy sold out side the State shall not be considered as expenses.
