Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 16 in Punjab Urban Rent Restriction Act, 1941

16. Rules.

(1)The Provincial Government may, by notification in the Official Gazette, make rules for the purpose of carrying out all or any of the provisions of this Act.
(2)Rules made under this Section shall be subject to the condition of previous publication.