Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Punjab - Subsection Section 16(1) in Punjab Urban Rent Restriction Act, 1941 (1)The Provincial Government may, by notification in the Official Gazette, make rules for the purpose of carrying out all or any of the provisions of this Act.
