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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)There shall be no recesses or projections in the walls of such passage-gangway or corridors within [1.75 metres] [Substituted by G.O. Ms. No. 3999, Home, dated the 23rd November 1962.] of the ground; light shall be not less than 2 metres above the ground