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State of Tamilnadu - Section

Section 82 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

82.

(1)No passage, gangway, or corridor shall be used as a lock-room and no pegs or hanging hats, cloaks, etc. shall be allowed therein nor shall any such passage, gangway or corridor be used for storage purpose or for any purpose whatever except for exit and entrance from, and to, the auditorium.
(2)There shall be no recesses or projections in the walls of such passage-gangway or corridors within [1.75 metres] [Substituted by G.O. Ms. No. 3999, Home, dated the 23rd November 1962.] of the ground; light shall be not less than 2 metres above the ground