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[Cites 0, Cited by 0] [Section 74(4)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(4)(b) in The M.P. Factories Rules, 1962

(b)The floor or ground under and in the immediate vicinity of every trough, tap, jet, wash-basin, stand-pipe and shower shall be so laid or finished as to provide a smooth impervious surface and shall be adequately drained.