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State of Madhya Pradesh - Section

Section 74 in The M.P. Factories Rules, 1962

74. Washing facilities.

(1)This rule shall come into force, in respect of any class or description of factories, on such date as the State Government may, by notification in the Official Gazette; appoint in this behalf.
(2)There shall be provided and maintained in every factory for the use of employed persons adequate and suitable facilities for washing which shall include soap and nail brushes or other suitable means of cleaning and the facilities shall be conveniently accessible and shall be kept in a clean and orderly condition.
(3)Without prejudice to the generality of the foregoing provision the washing facilities shall include-
(a)a trough with taps or jets at intervals of not less than two feet, or
(b)wash-basins with taps attached thereto, or
(c)taps on stand-pipes, or
(d)showers controlled by taps, or
(e)circular trough of the fountain type :
Provided that the Inspector may, having regard to the needs and habits of the workers, fix the proportion in which the aforementioned types of facilities shall be installed.
(4)
(a)Every trough and basin shall have a smooth, impervious surface and snail be filled with a waste pipe and plug.
(b)The floor or ground under and in the immediate vicinity of every trough, tap, jet, wash-basin, stand-pipe and shower shall be so laid or finished as to provide a smooth impervious surface and shall be adequately drained.
(5)For persons whose work involves contact with any injurious or noxious substance there shall be at least one tap for every fifteen persons; and for persons whose work does not involve such contact, the number of taps shall be as follows :-
Maximum number or workers employed at any one time Number of taps
Up to 20 1
21 to 35 2
36 to 50 3
51 to 150 4
151 to 200 5
Exceeding 200 but not exceeding 500 5 plus one tap for every 50 or fraction of 50.
Exceeding 500 11 plus one tap for every 100 or fraction of 100.
(6)If female workers are employed, separate washing facilities shall be provided and so enclosed or screened that the interiors are not visible from any place where persons of the other sex work or pass. The entrance to such facilities shall bear conspicuous notice in the language understood by the majority of the workers. "For Women Only" and shall also be indicated pictorially.
(7)The water-supply to the washing facilities shall be capable of yielding at least six gallons a day for each person employed in the factory and shall be from a source approved in writing by the Health Officer. Provided that where the Chief Inspector is satisfied that such an yield is not practicable, he may, by certificate in writing, permit the supply of a smaller quantity not being less than one gallon per day for every person employed in factory.Rules Prescribed under sub-section (1) of Section 45