Section 37 in Rajasthan Para-medical Council Rules, 2014

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State of Rajasthan - Section

Section 37 in Rajasthan Para-medical Council Rules, 2014

37. Perks to President and Vice President and Members.

- President, Vice-President and Members of the Council shall not be entitled to receive any salary or remuneration including house rent allowance but they shall be entitled to get allowances as may be fixed by the Council for attending the meetings of the Council or committee.Form -ANomination Paper(See rule 7)

1.	Name of proposer (in full asregistered)...........................	Passport SizeColour Photo(Self attested)
2.	Father'sName...................................................................
3.	Age...................................................................................
4.	Registrationnumber.........................................................
5.	ResidenceAddress...........................................................
6.	OfficeAddress.................................................................
7.	Name of the CandidateProposed....................................

I................................(Name in full) a registered Para-Medical Professional in Rajasthan with registration number..............propose the above named candidate for election as member of the Rajasthan Para-medical Council *from registered Para-medical professionals/teachers of the recognized institutions.Date.............Signature (in full) of proposer

(FIRST)_________________________________________________________________________________________________________________________________________________

1.	Name of proposer (in full asregistered)...........................	Passport SizeColour Photo(Self attested)
2.	Father'sName...................................................................
3.	Age...................................................................................
4.	Registrationnumber.........................................................
5.	ResidenceAddress...........................................................
6.	OfficeAddress.................................................................
7.	Name of the CandidateProposed....................................

(SECOND)*Score out the words not applicable.

_______________________________________________________________________________________________________________________________________________Declaration by the candidate nominated

		Passport SizeColour Photo(Self attested)

I..........................hereby declare that I agree to this nomination. I am a registration Para-Medical Professional in Rajasthan with registration number.........................and that my address is -Residence.........................Office............................Date...................Signature (in full) of the candidate Name (in full) of the candidateReceipt for Nomination Paper and Notice of Scrutiny(To be handed over to the person presenting the Nomination Paper)Serial No. of nomination paper....................The nomination paper of.....................a candidate for election was delivered to me at my officeat..................(hour) on.................... (date) by the candidate/proposer.All nomination papers will be taken up for scrutiny at...................... (hour) On..............................(date) at..................Signature of Returning OfficerForm-BBallot Paper[See rule 11(4)]Serial No. ..............

S. No.	Name and Registration no. of contestingcandidate	Mark by Voter
1	2	3

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State of Rajasthan - Section

Section 37 in Rajasthan Para-medical Council Rules, 2014

37. Perks to President and Vice President and Members.