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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Bengal Presidency - Subsection

Section 35(2)(d) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(d)prescribing the manner in which the objections or suggestions referred to in section 7 and section 10, sub-section (1), shall be considered;