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State of Madhya Pradesh - Section

Section 1 in Madhya Pradesh Electricity Regulatory Commission (Cogeneration and Generation of Electricity from Renewable Sources of Energy) Regulations, 2008

1. Short Title and Commencement.

- 1.1 These Regulations shall be called the "Madhya Pradesh Electricity Regulatory Commission (Cogeneration and Generation of Electricity from Renewable Sources of Energy) Regulation, 2008(G- 33 of 2008)".
1.2These Regulations shall come into force from the date of their publication in the Official Gazette of the Government of Madhya Pradesh.
1.3These Regulations shall apply to the whole of Madhya Pradesh.